Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Punjab - Subsection Section 55(5) in Punjab Waqf Rules, 2018 (5)The State Government shall consider the comments of the Board and pass final orders in the matter, and communicate its decision to the Board within a period of three weeks from the date of receipt of such comments.
