Gauhati High Court
Smt Kalpana Hazarika vs Dr. Rupshekhar Deka And 9 Ors on 18 December, 2018
Author: Suman Shyam
Bench: Suman Shyam
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GAHC010260132018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 4023/2018
1:SMT KALPANA HAZARIKA
W/O LATE PRABHAT HAZARIKA, R/O GOPINATH NAGAR, RAJANI KANTA
PATH, KALAPAHAR, GUWAHATI-16
VERSUS
1:DR. RUPSHEKHAR DEKA AND 9 ORS
S/O DR. MUNIN DEKA, R/O RAJANI KANTA DEKA PATH, GOPINATH
NAGAR, KALAPAHAR, GUWAHATI 16, DIST. KAMRUP, ASSAM.
2:RISHIRUP DEKA
S/O DR. MUNIN DEKA
R/O RAJANI KANTA DEKA PATH
GOPINATH NAGAR
KALAPAHAR
GUWAHATI 16
DIST. KAMRUP
ASSAM.
3:SANTANU DAS
S/O LATE DHIRAJ DAS
R/O RAJANI KANTA DEKA PATH
GOPINATH NAGAR
KALAPAHAR
GUWAHATI-16
DIST. KAMRUP
ASSAM
4:RAJARSHI DAS
S/O LATE DHIRAJ DAS
R/O RAJANI KANTA DEKA PATH
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GOPINATH NAGAR
KALAPAHAR
GUWAHATI-16
DIST. KAMRUP
ASSAM
5:ON THE DEATH OF NRIPAL KUMAR DEKA HIS LEGAL HEIRS ARE
NABANITA DEKA
R/O RAJANI KANTA DEKA PATH
GOPINATH NAGAR
KALAPAHAR
GUWAHATI-16
DIST. KAMRUP
ASSAM.
6:ANUSMITA DEKA
R/O RAJANI KANTA DEKA PATH
GOPINATH NAGAR
KALAPAHAR
GUWAHATI-16
DIST. KAMRUP
ASSAM.
7:LIPSITA DEKA
R/O RAJANI KANTA DEKA PATH
GOPINATH NAGAR
KALAPAHAR
GUWAHATI-16
DIST. KAMRUP
ASSAM.
8:MISS ANKITA DEKA
R/O RAJANI KANTA DEKA PATH
GOPINATH NAGAR
KALAPAHAR
GUWAHATI-16
DIST. KAMRUP
ASSAM.
9:ELLORA DEKA
D/O LATE RAJANI KANTA DEKA
R/O RAJANI KANTA DEKA PATH
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GOPINATH NAGAR
KALAPAHAR
GUWAHATI-16
DIST. KAMRUP
ASSAM
10:ON THE DEATH OF MOON DEKA HIS LEGAL HEIR IS BOBITA
DEKABOBITA DEKA
R/O RAJANI KANTA DEKA PATH
GOPINATH NAGAR
KALAPAHAR
GUWAHATI-16
DIST. KAMRUP
ASSAM
Advocate for the Petitioner : MR. L K BORAH
Advocate for the Respondent : MR. O P BHATI
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
18.12.2018 In view of the order dated 18.12.2018 passed by this Court in the connected SAO No.9/2018, this I.A. stands disposed of.
JUDGE Comparing Assistant