Madhya Pradesh High Court
Leeladhar Choubey vs The State Of Madhya Pradesh on 25 July, 2019
1 WP-782-2018 The High Court Of Madhya Pradesh WP-782-2018 (LEELADHAR CHOUBEY Vs THE STATE OF MADHYA PRADESH) 15 Jabalpur, Dated : 25-07-2019 Parties through their counsel. On account of paucity of time, this case cannot be heard today. Under the circumstances, list this case on 2.8.2019. Interim relief, if any, shall continue till the next date of hearing.
(ATUL SREEDHARAN) JUDGE ss Digitally signed by SHYAMLEE SINGH SOLANKI Date: 30/07/2019 11:38:35