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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(g) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(g)"District Magistrate" shall have the same meaning assigned to the "District Collector" for the purpose of these Rules;