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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Kerala - Subsection

Section 49(1)(ii) in The Kerala Agricultural Income Tax Act, 1991

(ii)in respect of the agricultural income of a minor lunatic or idiot, the guardian or manager who is entitled to receive or is in receipt of such income on behalf of such minor, lunatic or idiot;