Delhi High Court - Orders
Management Of Samrat Hotel And Anr vs All India Itdc Mazdoor Jant Union And Ors on 18 November, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:22.11.2021 18:15:31
$~A-15 (2019)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13297/2019 & CM APPL. 54069/2019
MANAGEMENT OF SAMRAT HOTEL AND ANR...... Petitioners
Through: Ms. Sumitra Choudhary, Advocate.
versus
ALL INDIA ITDC MAZDOOR JANT
UNION AND ORS. ..... Respondents
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 18.11.2021
1. This hearing has been done through video conferencing.
2. List on the date already fixed i.e. 10th December, 2021.
PRATHIBA M. SINGH, J.
NOVEMBER 18, 2021/dk/MS