Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1 in Bengal Diseases of Animals Act, 1944 1. Short title and extent. - (1) This Act may be called the [Bengal Diseases of Livestock Act], 1944. (2)It extends to the whole of [West Bengal].
