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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(iv) in The Information Technology (Procedure And Safeguard For Monitoring And Collecting Traffic Data Or Information) Rules, 2009

(iv)accessing stored information from computer resource relating to the installation, connection or maintenance of equipment, computer resource or a communication link or code; or