Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Bihar - Subsection Section 76(3) in Bihar Inland Vessels Rules, 2013 (3)A vessel engaged in fishing when underway shall, so far as possible, keep out of the way of :-(a)a vessel not under command; and(b)a vessel restricted in her ability to maneuver.Part- C 77. Conduct of vessels in restricted visibility.
