Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1)(h) in The Anna University of Technology, Madurai Act, 2010

(h)to prescribe the conditions for affiliating colleges to the University and to withdraw affiliation from colleges and also to specified the academic year in relation to such colleges and institutions;