Section 15 in The Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010
15. Quality of service standards.
(1)The entity laying, building, operating or expanding a petroleum and petroleum products pipeline must comply with the quality of service standards as specified in Schedule F.(2)The performance of the entity in complying with the quality of service standards shall be periodically assessed by the Board and compared against the minimum prescribed, benchmarks and a performance consistently below the minimum prescribed benchmark may lead to the consequences specified under regulation 16.
