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[Cites 0, Cited by 2] [Section 3(1)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1)(d) in Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978

(d)"Scheduled Castes" and "Scheduled Tribes" shall have the meanings respectively assigned to them in the Constitution;