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[Cites 0, Cited by 0] [Section 663] [Entire Act]

State of Jharkhand - Subsection

Section 663(iii) in Bihar Education Code, 1961

(iii)A District Board may reserve for pupils reading in primary Sanskrit schools a proportion of the lower primary scholarships assigned to that district corresponding to the ratio which the number of pupils in primary Sanskrit schools bears to the total number of pupils in lower primary schools of all classes including primary Urdu schools and primary Sanskrit schools.