Section 5(2)(b) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987

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State of Andhra Pradesh - Subsection

Section 5(2)(b) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987

(b)The head of account to which the fee shall be credited shall he as follows:

(i)in respect of Junior Colleges;