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Punjab-Haryana High Court

Gurbachana Ram vs Gurmail Singh on 4 February, 2014

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

                                                                                           212
                  IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                                                RSA No. 3288 of 2010(O&M)
                                                                Date of Decision: 04.02.2014

            Gurbachana Ram                                                 ...Appellant

                                                         V/s.
            Gurmail Singh                                                  ...Respondent

            CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.

            Present:           None for the appellant.

                               Ms. Arti Bansal, Advocate for the respondent.

                               ***
            RAKESH KUMAR JAIN, J. (Oral).

Case has been called twice but counsel for the appellant is not available.

Dismissed for non-prosecution.



            04 February, 2014                                   (RAKESH KUMAR JAIN)
            Divyanshi                                               JUDGE




Divyanshi
2014.02.07 16:52
I attest to the accuracy and
integrity of this document
High Court Chandigarh