Punjab-Haryana High Court
Gurbachana Ram vs Gurmail Singh on 4 February, 2014
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
212
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RSA No. 3288 of 2010(O&M)
Date of Decision: 04.02.2014
Gurbachana Ram ...Appellant
V/s.
Gurmail Singh ...Respondent
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.
Present: None for the appellant.
Ms. Arti Bansal, Advocate for the respondent.
***
RAKESH KUMAR JAIN, J. (Oral).
Case has been called twice but counsel for the appellant is not available.
Dismissed for non-prosecution.
04 February, 2014 (RAKESH KUMAR JAIN)
Divyanshi JUDGE
Divyanshi
2014.02.07 16:52
I attest to the accuracy and
integrity of this document
High Court Chandigarh