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Madhya Pradesh High Court

Kalpna Soni vs The State Of Madhya Pradesh on 10 July, 2021

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 CONC-334-2021 The High Court Of Madhya Pradesh Lok Adalat CONC-334-2021 (KALPNA SONI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 10-07-2021 Heard through Video Conferencing. Shri Ramkant Awasthi, learned counsel for the petitioners. List this case before the Regular Bench.


                                            (ATUL SREEDHARAN)                                        (KUNAL THAKRE )
                                                   MEMBER                                                MEMBER


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Date: 2021.07.12 12:56:02 IST