Delhi High Court - Orders
The Pr. Commissioner Of Income Tax ... vs Nahid Finlease Pvt. Ltd on 12 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1483/2018
THE PR. COMMISSIONER OF INCOME
TAX -(CENTRAL)-3 ..... Appellant
Through : Mr. Ruchir Bhatia, Sr. Standing
Counsel for Revenue.
versus
NAHID FINLEASE PVT. LTD. ..... Respondent
Through : None.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.02.2019 Learned counsel for the appellant seeks some time to file the relevant documents. Liberty granted. The relevant documents shall be filed before the next date.
List on 13.05.2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 12, 2019 aj