Bombay High Court
Anand Prabhakar Joshi vs Bank Of Maharastra Thr. Manager-Hrd on 27 September, 2018
Author: A. M. Dhavale
Bench: A. M. Dhavale
905 - SA. 181-18.odt
VPH
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL No. 181 OF 2018
WITH CAS. 85/2018
WITH
SECOND APPEAL (St.) No. 29391 OF 2017
WITH CAS. 186/2018
________________________________________________________________
Office Notes, Office Memoranda of Coram, |
Appearances, Court's orders or directions | Court's or Judge's orders
and Registrar's orders |
__________________________________________________________________________________
Mr. V. S. Deokar I/b S. V. Sadavarte, for
the Appellant in SA. 181/2018.
Mr. D. J. Bhange I/b Mayur Joglekar, for
the Appellant in SAST. 29391/2017.
CORAM : A. M. DHAVALE, J.
DATE : SEPTEMBER 27, 2018 PC.
. Call R & P. Parties may file compilation of documents, if required for admission, and serve copy thereof on the otherside at least one week in advance. By consent S.O. to 23.10.2018.
Sd/-
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