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Bombay High Court

Anand Prabhakar Joshi vs Bank Of Maharastra Thr. Manager-Hrd on 27 September, 2018

Author: A. M. Dhavale

Bench: A. M. Dhavale

                                                                                      905 - SA. 181-18.odt

VPH

                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION

                                     SECOND APPEAL No. 181 OF 2018
                                          WITH CAS. 85/2018
                                                WITH
                                  SECOND APPEAL (St.) No. 29391 OF 2017
                                          WITH CAS. 186/2018

       ________________________________________________________________
      Office Notes, Office Memoranda of Coram, |
      Appearances, Court's orders or directions    |           Court's or Judge's orders
      and Registrar's orders                         |
      __________________________________________________________________________________
         
                                                        Mr. V. S. Deokar I/b S. V. Sadavarte, for 
                                                        the Appellant in SA. 181/2018.
                                                        Mr. D. J. Bhange I/b Mayur Joglekar, for 
                                                        the Appellant in SAST. 29391/2017.

                                                                      CORAM : A. M. DHAVALE, J.

DATE : SEPTEMBER 27, 2018 PC.

. Call R & P. Parties may file compilation of documents, if required for admission, and serve copy thereof on the otherside at least one week in advance. By consent S.O. to 23.10.2018.

Sd/-

[A. M. DHAVALE, J.] Vinayak Halemath 1/1 ::: Uploaded on - 27/09/2018 ::: Downloaded on - 28/09/2018 02:42:21 :::