Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2) in The Punjab School Education Board Act, 1969

(2)[The Chairman and the Vice-Chairman] [Substituted 'The Chairman, the Senior Vice-Chiarman and the Vice-Chairman' by Punjab Act No. 2 of 2018, dated 2.1.2018] shall be appointed by the State Government upon such terms and conditions as it may think fit.