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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(e) in The Milk and Milk Product Order, 1992

(e)inspect or cause to be inspected any stock or any such vehicle, vessel or receptacle, if he has reaseon to believe that goods procured are in violation of the terms and conditions of the registration or in contravention of the provisions of this Order;