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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(zi) in The Special Economic Zones Act, 2005

(zi)the form and the manner in which and the time at which every Authority shall furnish returns and statements and other particulars to the Central Government under sub‑section (1) of section 39;