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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

NCT Delhi - Subsection

Section 97(1)(a) in The Delhi Co-operative Societies Rules, 2007

(a)That the claim is only in respect of arrears of any sums advanced to any members of the co-operative society only and no other relief beyond the scope of the said section is claimed in the application;