Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 27] [Entire Act] Union of India - Section Section 35 in The Sale Of Goods Act, 1930 35. Buyer to apply for delivery.— Apart from any express contract, the seller of goods is not bound to deliver them until the buyer applies for delivery.
