Section 44(1)(g) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

(g)all records and papers belonging to the Board referred to in clause (b) shall vest in and be transferred to the Board established under Section 3.

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