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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(2) in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011

(2)The Registrar may, with the approval of the Chairman, delegate to his subordinate, any functions required by these regulations to be exercised by him and such officer may perform or exercise all or any of the functions and powers of the Registrar.