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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in U.P. Excise (Settlement of Licenses for Wholesale of Country Liquor)(Eleventh Amendment) Rules, 2019

(2)One or more licence for shops of wholesale of country liquor for every district may also be given to the following -
(a)A resident of India.
orA partnership firm not having more than two partners who shall be citizens of India.