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State of Haryana - Section

Section 103 in Punjab Jail Manual

103. [ Duty with regard to sick prisoners and malingers. [Part II, Rule 67 See paras 226 and 505.]

(1)The Medical Officer shall daily visit the sick in the hospital and shall examine every prisoner who may complain of any illness and may, if necessary, direct the admission of any such prisoner to hospital.]
(2)If at any time the Medical Officer is of opinion that any prisoner is malingering, he shall forthwith report the fact to the Superintendent.