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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Central Electricity Regulatory Commission (Payment of fees) Regulations, 2008

(2)An application for grant of licence for inter-State transmission of, or inter-State trading in, electricity shall be accompanied by such fee as may beprescribed by the Central Government from time to time.