Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act] State of Odisha - Subsection Section 17(3)(a) in The Western Orissa Development Council Act, 2000 (a)all nominated members including the Chairman of the Council shall vacate their respective offices with effect from the date of publication of the order;