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[Cites 0, Cited by 0] [Section 6D] [Entire Act]

State of Tamilnadu - Subsection

Section 6D(ii) in Tamil Nadu Cultivating Tenants Protection Rules, 1955

(ii)A register in the following form shall be maintained in each taluk office for the registry of lease deeds executed under section 4-B with a village-war index at the beginning:-