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[Cites 0, Cited by 0] [Section 179] [Entire Act]

State of Rajasthan - Subsection

Section 179(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)such number of bells and whistles are made available at all times at the locations referred to in sub-clause (i) to sub-clause (viii) of clause (a) as are necessary for the safety of persons at such locations;