Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Biological Diversity Rules, 2004

(2)The Chairperson shall, upon a written request from not less than five members of the Authority or upon a direction of the Central Government, call a special meeting of the Authority.