Section 53(2)(b) in Inland Vessels Act, 1917

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Union of India - Subsection

Section 53(2)(b) in Inland Vessels Act, 1917

(b)provide for the payment of fares, and the exhibition of tickets or receipts (if any) showing the payment of their fares, by passengers in inland [Mechanically Propelled Vessels] [Substituted by Act 35 of 1977, Section 5, for "steam-veseel" (w.e.f. 1.5.1978).];; and

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Union of India - Subsection

Section 53(2)(b) in Inland Vessels Act, 1917