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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Assam - Subsection

Section 75(9) in Instructions Relating to Liquor

(9)Exchange of bottles. - Whenever a customer buys liquor he must pay the following price for the bottle itself:
Bottle (quart)....... 4 annas,
½ bottle (pint)..... 3 annas 6 pies,
or may give up in exchange an empty undamaged graduated bottle of the same size as that taken by him. Ungraduated bottles must not be taken in exchange for graduated bottles, nor may the vendor have in his shop any except the authorised graduated bottles.