Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 235 in Rules under the United Provinces Excise Act, 1910 235. Classification of-"C-Distilleries contingencies, contract". - -The charges covered by "C-Distilleries, Contingencies-contract" are classified under the following sub-heads :(1)Country stationery allowance paid to Excise Inspectors.(2)Country stationery allowance paid to Tari Supervisors.
