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Patna High Court - Orders

Md. Aslam @ Aslam Beg & Ors vs The Bihar School Examination Board & Ors on 15 April, 2015

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

   IN THE HIGH COURT OF JUDICATURE AT PATNA
              Civil Writ Jurisdiction Case No.2650 of 2015
======================================================
Abdul Majid & Ors
                                                     .... .... Petitioner/s
                                  Versus
The State of Bihar & Ors
                                                    .... .... Respondent/s
======================================================
                                   with
               Civil Writ Jurisdiction Case No.386 of 2015
======================================================
Md. Aslam @ Aslam Beg & Ors
                                                     .... .... Petitioner/s
                                  Versus
The Bihar School Examination Board & Ors
                                                    .... .... Respondent/s
======================================================
                                   with
              Civil Writ Jurisdiction Case No.5217 of 2014
======================================================
Amir Hasan
                                                     .... .... Petitioner/s
                                  Versus
The Bihar School Examination Board & Ors
                                                    .... .... Respondent/s
======================================================
                                   with
              Civil Writ Jurisdiction Case No.21873 of 2014
======================================================
Huma Sadia
                                                     .... .... Petitioner/s
                                  Versus
The State of Bihar & Ors
                                                    .... .... Respondent/s
======================================================
                                   with
              Civil Writ Jurisdiction Case No.1231 of 2015
======================================================
Tapan Kumar Bhattacharya
                                                     .... .... Petitioner/s
                                  Versus
The State of Bihar & Ors
                                                    .... .... Respondent/s
======================================================
                                   with
               Civil Writ Jurisdiction Case No.615 of 2015
======================================================
Abdul Raoof
                                                     .... .... Petitioner/s
                                  Versus
The State of Bihar & Ors
 2   Patna High Court CWJC No.2650 of 2015 (5) dt.15-04-2015

                                           2/3




                                                                   .... .... Respondent/s
            ======================================================
                                                with
                           Civil Writ Jurisdiction Case No.4805 of 2015
            ======================================================
            Shahbaj Hashimi
                                                                    .... .... Petitioner/s
                                               Versus
            The State of Bihar & Ors
                                                                   .... .... Respondent/s
            ======================================================
                                                with
                           Civil Writ Jurisdiction Case No.21945 of 2014
            ======================================================
            Md Anwar Ahmad & Ors
                                                                    .... .... Petitioner/s
                                               Versus
            The State of Bihar & Ors
                                                                   .... .... Respondent/s
            ======================================================
                                                with
                           Civil Writ Jurisdiction Case No.3241 of 2015
            ======================================================
            Md. Shakil Ahmad & Ors
                                                                    .... .... Petitioner/s
                                               Versus
            The State of Bihar & Ors
                                                                   .... .... Respondent/s
            ======================================================
            Appearance :
            (In CWJC No.2650 of 2015)
            For the Petitioner/s     :   Mr. Dr. Abdus Shakoor
            For the Respondent/s       : Mr. GP32- Harish Kumar
            (In CWJC No.386 of 2015)
            For the Petitioner/s     :   Mr. Shailesh Kumar
            For the Respondent/s       : Mrs. Namrata Mishra
            (In CWJC No.5217 of 2014)
            For the Petitioner/s     :   Mr. Binod Kumar
            For the Respondent/s       : Mrs. Binita Singh
            (In CWJC No.21873 of 2014)
            For the Petitioner/s     :   Mr. Mohammed Abu Haidar
            For the Respondent/s       : Mr. Gp1- U.S.S.Singh
            (In CWJC No.1231 of 2015)
            For the Petitioner/s     :   Mr. Sandeep Patil
            For the Respondent/s       : Mr. Gp4- Uma Shankar
            For the Board             :   Mr. Lalit Kishore, Sr. Advocate
                                          Mr. Purnendu Singh
            (In CWJC No.615 of 2015)
            For the Petitioner/s     :   Mr. Navjot Yeshu
            For the Respondent/s       : Ms. Ratna Kumari, AC to SC13
            For the B S E B           :   Mrs. Namrata Mishra
            (In CWJC No.4805 of 2015)
 3              Patna High Court CWJC No.2650 of 2015 (5) dt.15-04-2015

                                                      3/3




                       For the Petitioner/s  :   Mr. Birendra Nath Mishra
                       For the Respondent/s    : Mr. Gp4- Uma Shankar
                       (In CWJC No.21945 of 2014)
                       For the Petitioner/s  :   Mr. Aditya Narain Singh
                                                 Mr. Kundan Kumar Sinha
                       For the Respondent/s    : Mr. AAG11- Ashok Kr. Kesari
                       For the Board           : Mr. Lalit Kishore, Sr. Advocate
                                                  Mr. Purnendu Singh
                       (In CWJC No.3241 of 2015)
                       For the Petitioner/s  :   Mr. Sachchida Nand Lal Karan
                       For the Respondent/s    : Ms. Ratna Kumari, AC to Sc13
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
                       ORAL ORDER


5       15-04-2015

Heard counsel for the parties.

Order is reserved.

(Ajay Kumar Tripathi, J) R.K.Pathak/-

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