Patna High Court - Orders
Md. Aslam @ Aslam Beg & Ors vs The Bihar School Examination Board & Ors on 15 April, 2015
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2650 of 2015
======================================================
Abdul Majid & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.386 of 2015
======================================================
Md. Aslam @ Aslam Beg & Ors
.... .... Petitioner/s
Versus
The Bihar School Examination Board & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.5217 of 2014
======================================================
Amir Hasan
.... .... Petitioner/s
Versus
The Bihar School Examination Board & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.21873 of 2014
======================================================
Huma Sadia
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.1231 of 2015
======================================================
Tapan Kumar Bhattacharya
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.615 of 2015
======================================================
Abdul Raoof
.... .... Petitioner/s
Versus
The State of Bihar & Ors
2 Patna High Court CWJC No.2650 of 2015 (5) dt.15-04-2015
2/3
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4805 of 2015
======================================================
Shahbaj Hashimi
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.21945 of 2014
======================================================
Md Anwar Ahmad & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.3241 of 2015
======================================================
Md. Shakil Ahmad & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.2650 of 2015)
For the Petitioner/s : Mr. Dr. Abdus Shakoor
For the Respondent/s : Mr. GP32- Harish Kumar
(In CWJC No.386 of 2015)
For the Petitioner/s : Mr. Shailesh Kumar
For the Respondent/s : Mrs. Namrata Mishra
(In CWJC No.5217 of 2014)
For the Petitioner/s : Mr. Binod Kumar
For the Respondent/s : Mrs. Binita Singh
(In CWJC No.21873 of 2014)
For the Petitioner/s : Mr. Mohammed Abu Haidar
For the Respondent/s : Mr. Gp1- U.S.S.Singh
(In CWJC No.1231 of 2015)
For the Petitioner/s : Mr. Sandeep Patil
For the Respondent/s : Mr. Gp4- Uma Shankar
For the Board : Mr. Lalit Kishore, Sr. Advocate
Mr. Purnendu Singh
(In CWJC No.615 of 2015)
For the Petitioner/s : Mr. Navjot Yeshu
For the Respondent/s : Ms. Ratna Kumari, AC to SC13
For the B S E B : Mrs. Namrata Mishra
(In CWJC No.4805 of 2015)
3 Patna High Court CWJC No.2650 of 2015 (5) dt.15-04-2015
3/3
For the Petitioner/s : Mr. Birendra Nath Mishra
For the Respondent/s : Mr. Gp4- Uma Shankar
(In CWJC No.21945 of 2014)
For the Petitioner/s : Mr. Aditya Narain Singh
Mr. Kundan Kumar Sinha
For the Respondent/s : Mr. AAG11- Ashok Kr. Kesari
For the Board : Mr. Lalit Kishore, Sr. Advocate
Mr. Purnendu Singh
(In CWJC No.3241 of 2015)
For the Petitioner/s : Mr. Sachchida Nand Lal Karan
For the Respondent/s : Ms. Ratna Kumari, AC to Sc13
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL ORDER
5 15-04-2015Heard counsel for the parties.
Order is reserved.
(Ajay Kumar Tripathi, J) R.K.Pathak/-
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