Section 2(3) in Andhra Pradesh Land Licensed Cultivators Act, 2011
(3)"Crop" includes;-(i)all crops of food grains, pulses, oil seeds, vegetables, Jute, cotton, chillies, sugarcane, grass, tobacco;(ii)horticulture, spices;(iii)mulberry; and(iv)any crop as may be notified by the Government.
