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Patna High Court - Orders

Bacha Singh @ Birendra Nr.Pd.S vs The State Of Bihar & Ors on 27 August, 2008

Author: Barin Ghosh

Bench: Barin Ghosh

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   LPA No.688 of 2001
                                   RAMADHAR SINGH
                                          Versus
                              THE STATE OF BIHAR & ORS
                                        WITH
                                 LPA No.692 of 2001
                          BACHA SINGH @ BIRENDRA NR.PD.S
                                       Versus
                              THE STATE OF BIHAR & ORS
                                        -----------

7.   27.08.2008

As prayed for by the learned counsel for the appellant, the matter is adjourned for one week retaining its position.

(Barin Ghosh, J.) (C.M. Prasad, J.) Ravi/-