Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9(1)] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(1)(a) in The Bihar Maintenance of Public Order Act, 1949 (a)While taking part in any public procession, meeting or assembly, carry such arms as may be specified in the order;