Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 25 in The Maharashtra Animal and Fishery Sciences University Act, 1998

25. Authorities of University.

- The following shall be the authorities of the University, namely
(i)The Executive Council.
(ii)The Academic Council.
(iii)The Faculties.
(iv)The Board of Studies.
(v)Such other bodies of the University as may be declared by the Statutes to be the authorities of the University.