Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 169 in The Finance Act, 2018 169. Amendment of section 29A. - In section 29A of the principal Act, in the Explanation, in clause (II), for the words and figures "Companies Act, 1956", the words and figures "Companies Act, 2013" shall be substituted.
