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Orissa High Court

Preiest Prabhudhan vs Rkl.Parish Council on 6 April, 2023

Author: R.K.Pattanaik

Bench: R.K.Pattanaik

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    RSA No. 613 of 2003

            Preiest Prabhudhan                        ....              Appellant
                                           Mr. Ramkakanta Mohanty, Sr.Advocate
                                                      Miss S.Mohanty, Advocate


                                             -Versus-


            RKL.Parish Council                          ....             Respondent
                                                               Ms. S. Mishra, ASC
                                           Mr. S.B.Jena, Advocate for Respondents


                           CORAM:
                           JUSTICE R.K.PATTANAIK

                                             ORDER
Order No.                                  06.04.2023


  09.       1.       Mr. Jena, learned counsel for the respondent prays for an

adjournment, since a copy of the I.A. filed by the appellant has not been served on him.

2. Learned counsel for the appellant is directed to serve a copy of I.A. No.230 of 2023 on Mr. Jena, learned counsel for the respondent in course of the day.

3. List on 18th April, 2023 for filing of objection, if any to the I.A. and for further orders.

4. Interim order passed earlier shall remain in force till the next date of listing.

(R.K.Pattanaik) Judge Kabita