Orissa High Court
Preiest Prabhudhan vs Rkl.Parish Council on 6 April, 2023
Author: R.K.Pattanaik
Bench: R.K.Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
RSA No. 613 of 2003
Preiest Prabhudhan .... Appellant
Mr. Ramkakanta Mohanty, Sr.Advocate
Miss S.Mohanty, Advocate
-Versus-
RKL.Parish Council .... Respondent
Ms. S. Mishra, ASC
Mr. S.B.Jena, Advocate for Respondents
CORAM:
JUSTICE R.K.PATTANAIK
ORDER
Order No. 06.04.2023 09. 1. Mr. Jena, learned counsel for the respondent prays for an
adjournment, since a copy of the I.A. filed by the appellant has not been served on him.
2. Learned counsel for the appellant is directed to serve a copy of I.A. No.230 of 2023 on Mr. Jena, learned counsel for the respondent in course of the day.
3. List on 18th April, 2023 for filing of objection, if any to the I.A. and for further orders.
4. Interim order passed earlier shall remain in force till the next date of listing.
(R.K.Pattanaik) Judge Kabita