Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(5) in The Haryana State Higher Education Council Act, 2018

(5)The audited report of the accounts of the Council shall be presented to the State Government within prescribed time limit alongwith the comments of the Council.