Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act] State of Karnataka - Subsection Section 15(4)(a) in Karnataka Universities of Agricultural Sciences Act, 1963 (a)ensure that no expenditure not authorised in the financial estimates as approved by the Board, is incurred by the University; and