Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(iii) in The Protection Of Civil Rights Act, 1955 (iii)the practice of any profession or the carrying on of any occupation, trade or business [or employment in any job] [Inserted by Act 106 of 1976, Section 6 (w.e.f. 19.11.1976).]; or
