Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36AA(2)] [Section 36AA] [Entire Act] Union of India - Subsection Section 36AA(2)(b) in The Banking Regulation Act, 1949 (b)in any way, whether directly or indirectly, be concerned with, or take part in the management of, the banking company.