Punjab-Haryana High Court
Priyanka Sharma And Others vs Pandit Bhagwat Dayal Sharma University ... on 8 July, 2013
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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CWP No.14945 of 2012
Date of Decision: 08.07.2013
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Priyanka Sharma and others
. . . .Petitioners
Versus
Pandit Bhagwat Dayal Sharma University of Health Sciences,
Rohtak and others
. . . . Respondents
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: Ms.Rohini Bedi, Advocate, for
Mr.R.S. Madan, Advocate, for the petitioners.
Mr.Ramesh Hooda, Advocate, for respondent No.1.
None for respondents No.2 and 3.
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RAKESH KUMAR JAIN, J. (ORAL)
Counsel for the petitioners submits that the present petition has become infructuous. Counsel for the respondents has also fairly conceded this fact.
Dismissed as infructuous.
(RAKESH KUMAR JAIN) 08.07.2013 JUDGE Vivek