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Punjab-Haryana High Court

Priyanka Sharma And Others vs Pandit Bhagwat Dayal Sharma University ... on 8 July, 2013

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                    CHANDIGARH

                                      *****
                                            CWP No.14945 of 2012
                                      Date of Decision: 08.07.2013
                                      *****
Priyanka Sharma and others
                                                     . . . .Petitioners

                              Versus

Pandit Bhagwat Dayal Sharma University of Health Sciences,
Rohtak and others

                                                   . . . . Respondents
                                      *****

CORAM:     HON'BLE MR.JUSTICE RAKESH KUMAR JAIN

                                *****
Present:   Ms.Rohini Bedi, Advocate, for
           Mr.R.S. Madan, Advocate, for the petitioners.

           Mr.Ramesh Hooda, Advocate, for respondent No.1.

           None for respondents No.2 and 3.

                           *****
RAKESH KUMAR JAIN, J. (ORAL)

Counsel for the petitioners submits that the present petition has become infructuous. Counsel for the respondents has also fairly conceded this fact.

Dismissed as infructuous.

(RAKESH KUMAR JAIN) 08.07.2013 JUDGE Vivek