Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36B] [Entire Act] State of Bihar - Subsection Section 36B(2) in Bihar Private Irrigation Works Act, 1922 (2)The Collector may revise any accounts so submitted to him, if after making inquiry he considers it necessary to do so.
