Himachal Pradesh High Court
Mohinder Singh & Ors. vs . Bullu Ram & Ors. on 20 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Mohinder Singh & ors. Vs. Bullu Ram & Ors.
RSA No.685 of 2008 .
20.4.2022 Present: Mr. Neeraj Gupta, Sr. Advocate, with Mr. Janesh Gupta, Advocate for the appellants.
Mr. Divya Raj Singh, Advocate, for respondent No.1.
None for other respondents.
Power of attorney(ies) on behalf of respondent No.1 and respondents No.4 and 5 not filed. Let the same be positively filed within a period of four weeks failing which the said respondents shall be proceeded ex parte.
List on 18.5.2022.
(Tarlok Singh Chauhan) 20.4.2022 Judge (mamta) ::: Downloaded on - 21/04/2022 20:07:18 :::CIS