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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(c) in Forward Contracts (Regulation) Act, 1952

(c)the manner in which any inquiry for the purpose of recognising any association may be made and the form in which recognition shall be granted;
(cc)the manner in which the application for certificates of registration may be made under Section 14A and the levy of fees in respect of such application;